Chaman Singh vs Rakesh Kumar, S.D.M.
2014 Latest Caselaw 772 ALL

Citation : 2014 Latest Caselaw 772 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Chaman Singh vs Rakesh Kumar, S.D.M. on 10 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2423 of 2014
 

 
Applicant :- Chaman Singh
 
Opposite Party :- Rakesh Kumar, S.D.M.
 
Counsel for Applicant :- Ashish Kumar Nagvanshi
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 15th April, 2014.

Order Date :- 10.4.2014

samz

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