Bal Krishn Tiwari vs Jagmohan Yadav, Add. S.P.
2014 Latest Caselaw 751 ALL

Citation : 2014 Latest Caselaw 751 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Bal Krishn Tiwari vs Jagmohan Yadav, Add. S.P. on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1385 of 2014
 

 
Applicant :- Bal Krishn Tiwari
 
Opposite Party :- Jagmohan Yadav, Add. S.P.
 
Counsel for Applicant :- Ganesh Mani Tripathi
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the order of this Court dated 26th February, 2014 Sri Jagmohan Yadav, A.D.G., C.B. C.I.D., Lucknw is present before the Court.

Learned standing counsel states that notice has only been served on 8th April, 2014, therefore, needful could not be done. On his request the matter is adjourned.

List on 2nd May, 2014. By that date either the order of this Court shall be complied with or the opposite party shall remain present before the Court.

Order Date :- 9.4.2014

samz

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