Rajesh Kumar Mishra vs State Of U.P. Thru Secy.Basic ...
2014 Latest Caselaw 743 ALL

Citation : 2014 Latest Caselaw 743 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Rajesh Kumar Mishra vs State Of U.P. Thru Secy.Basic ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 51 of 2014
 

 
Petitioner :- Rajesh Kumar Mishra
 
Respondent :- State Of U.P. Thru Secy.Basic Edu.Civil Sectt.Lucknow & Ors.
 
Counsel for Petitioner :- Vishnu Dev Shukla
 
Counsel for Respondent :- C.S.C.,Amit Bhadauriya,Prashant Arora
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Prashant Arora, learned counsel appearing for opposite party no.5, prays for and is granted three weeks' time for filing counter affidavit.

List thereafter.

Order Date :- 9.4.2014

Vijay

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