Om Prakash Tiwari vs Kumud Lata Srivastava, D.M.
2014 Latest Caselaw 740 ALL

Citation : 2014 Latest Caselaw 740 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Om Prakash Tiwari vs Kumud Lata Srivastava, D.M. on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 722 of 2014
 

 
Applicant :- Om Prakash Tiwari
 
Opposite Party :- Kumud Lata Srivastava, D.M.
 
Counsel for Applicant :- Ramesh Chand Tiwari
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Time Textension Application No. 84923 of 2014.

Learned counsel for the applicant prays for and is allowed three days and no more time to comply with the order dated 31.1.2013.

The application is allowed.

Order Date :- 9.4.2014

samz

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