Smt. Manisha Srivastava vs Rohit Srivastava
2014 Latest Caselaw 739 ALL

Citation : 2014 Latest Caselaw 739 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Smt. Manisha Srivastava vs Rohit Srivastava on 9 April, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL No. - 568 of 2012
 

 
Appellant :- Smt. Manisha Srivastava
 
Respondent :- Rohit Srivastava
 
Counsel for Appellant :- Amit Kumar,Smt. Renu Rajat
 
Counsel for Respondent :- Rupak Chaubey,A.K.Gupta
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the joint request, list this case on 23 April 2014.

Order Date :- 9.4.2014

DS/-

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