Punit Bhargav vs Deputy Labour Commissioner And 3 ...
2014 Latest Caselaw 738 ALL

Citation : 2014 Latest Caselaw 738 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Punit Bhargav vs Deputy Labour Commissioner And 3 ... on 9 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 14499 of 2014
 

 
Petitioner :- Punit Bhargav
 
Respondent :- Deputy Labour Commissioner And 3 Ors.
 
Counsel for Petitioner :- K.C. Vishwakarma,N.K. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Office to furnish report with regard to service of notice upon respondents no.4 and 5 within ten days.

List immediately thereafter.

Order Date :- 9.4.2014

SKM

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