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Macment India Ltd. vs Union Of India Thru' Principal ...
2014 Latest Caselaw 736 ALL

Citation : 2014 Latest Caselaw 736 ALL
Judgement Date : 9 April, 2014

Allahabad High Court
Macment India Ltd. vs Union Of India Thru' Principal ... on 9 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 45222 of 2013
 

 
Petitioner :- Macment India Ltd.
 
Respondent :- Union Of India Thru' Principal Secry. And 3 Others
 
Counsel for Petitioner :- Sunil Tripathi,Amitabh Trivedi,Devesh Tripathi
 
Counsel for Respondent :- C.S.C.,A.S.G.I. (2013/7581),Smt.Rachna Dubey
 

 
Hon'ble Abhinava Upadhya,J.

None is present on behalf of the respondents nor any counter affidavit has been filed.

Learned counsel for the petitioner submits  that the interim order is expiring today.

List the matter in the next cause list.

Interim order, if in operation, to continue till the next cause list.

Order Date :- 9.4.2014

SKM

 

 

 
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