Shyam Narayan Pandey vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 731 ALL

Citation : 2014 Latest Caselaw 731 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Shyam Narayan Pandey vs State Of U.P. Through Prin. Secy. ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7119 of 2013
 

 
Petitioner :- Shyam Narayan Pandey
 
Respondent :- State Of U.P. Through Prin. Secy. Nagar Vikas Lko. & Ors.
 
Counsel for Petitioner :- Raj Kumar Mishra
 
Counsel for Respondent :- C.S.C.,I.P.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Raj Kumar Mishra, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Interim order, granted earlier, shall continue, till the next date of listing.

Order Date :- 9.4.2014

Vijay

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