Smt. Shanti Devi vs Rajneesh Dubey, Principal ...
2014 Latest Caselaw 730 ALL

Citation : 2014 Latest Caselaw 730 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Smt. Shanti Devi vs Rajneesh Dubey, Principal ... on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2399 of 2014
 

 
Applicant :- Smt. Shanti Devi
 
Opposite Party :- Rajneesh Dubey, Principal Secyr., P.W.D. And 3 Ors.
 
Counsel for Applicant :- Vinod Kumar Rai
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the petitioner is directed to serve a copy of this application to the learned standing counsel.

Learned standing counsel is directed to seek instruction from opposite party no. 2 apprising the Court as to what is the hurdle now in releasing the payment after the order dated 11.12.2013 passed in Writ A No. 4634 of 2005 (Virendra Prasad vs. Engineer in Chief, U.P. P.W.D. and others) and Writ A No. 18734 of 2008 (Smt. Shanti Devi vs. State of U.P. and others).

Put up as a fresh case on 1st May, 2014.

Order Date :- 9.4.2014

samz

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