Pradhan Prabandhak, M/S Kisan ... vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 725 ALL

Citation : 2014 Latest Caselaw 725 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Pradhan Prabandhak, M/S Kisan ... vs Presiding Officer, Labour Court ... on 9 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 5080 of 2014
 

 
Petitioner :- Pradhan Prabandhak, M/S Kisan Sahkari Chini Mills Ltd.
 
Respondent :- Presiding Officer, Labour Court And Another
 
Counsel for Petitioner :- Ved Byas Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Sri Sudhanshu Narain, learned counsel has appeared before this Court stating that he may be allowed some time to file vakalatnama as well as counter affidavit on behalf of respondent no.2.

On his oral request, list this matter after three weeks.

Interim order, if in operation, shall continue till the next date of listing.

Order Date :- 9.4.2014

SKM

Download the LatestLaws.com Mobile App