State Of U.P. Thru' Divisional ... vs Presiding Officer, Industrial ...
2014 Latest Caselaw 713 ALL

Citation : 2014 Latest Caselaw 713 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

State Of U.P. Thru' Divisional ... vs Presiding Officer, Industrial ... on 9 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 64550 of 2013
 

 
Petitioner :- State Of U.P. Thru' Divisional Director And Another
 
Respondent :- Presiding Officer, Industrial Tribunal (V) U.P. And Another
 
Counsel for Petitioner :- Anoop Kumar Srivastava
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Vide order dated 26.11.2013 notices were directed to be issued.

Learned counsel for the petitioners submits that the steps have been taken on 4th December, 2013 but none has put in appearance on behalf of respondent no.2 nor there is any report of the office with regard to service.

Office to furnish report with regard to service of notice upon respondent no.2.

List the matter after two weeks.

Interim order, if in operation, to continue till the next date of listing.

Order Date :- 9.4.2014

SKM

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