Fuggan @ Phaguna vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 710 ALL

Citation : 2014 Latest Caselaw 710 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Fuggan @ Phaguna vs State Of U.P. And 3 Ors. on 9 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19872 of 2014
 

 
Petitioner :- Fuggan @ Phaguna
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- A. Prasad,Dharmendra Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 21st April, 2014 to enable the learned counsel for the petitioner to comply with the order dated 04.04.2014.

Order Date :- 9.4.2014

Priyanka

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