Bawa Masala Company vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 706 ALL

Citation : 2014 Latest Caselaw 706 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Bawa Masala Company vs Presiding Officer, Labour Court ... on 9 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 40173 of 2013
 

 
Petitioner :- Bawa Masala Company
 
Respondent :- Presiding Officer, Labour Court And Another
 
Counsel for Petitioner :- Shakti Swarup Nigam
 
Counsel for Respondent :- C.S.C.,Vikrant Pandey
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, to continue till the next date of listing.

Order Date :- 9.4.2014

SKM

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