Hari Lal vs U.P. Cooperative Sugar Factories ...
2014 Latest Caselaw 704 ALL

Citation : 2014 Latest Caselaw 704 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Hari Lal vs U.P. Cooperative Sugar Factories ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7288 of 2013
 

 
Petitioner :- Hari Lal
 
Respondent :- U.P. Cooperative Sugar Factories Federation Through Managing
 
Counsel for Petitioner :- Suresh Chandra Srivastava
 
Counsel for Respondent :- Krishna Kumar Singh,Aprajita Bansal
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Ms. Aprajita Bansal, learned counsel appearing for opposite party no.2, prays for and is granted two weeks' time for filing counter affidavit.

List thereafter.

Order Date :- 9.4.2014

Vijay

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