Ram Kishor Mishra vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 703 ALL

Citation : 2014 Latest Caselaw 703 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Ram Kishor Mishra vs State Of U.P. Through Prin. Secy. ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1042 of 2014
 

 
Petitioner :- Ram Kishor Mishra
 
Respondent :- State Of U.P. Through Prin. Secy. Basic Edu. Deptt. Lko. & O
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Y.K.Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Y.K. Mishra, learned counsel for opposite party no.4 prays for and is granted three weeks' time for filing counter affidavit.

List thereafter.

Order Date :- 9.4.2014

Vijay

Download the LatestLaws.com Mobile App