Ram Pal Yadav vs State Of U.P.Through Its Secy. ...
2014 Latest Caselaw 701 ALL

Citation : 2014 Latest Caselaw 701 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Ram Pal Yadav vs State Of U.P.Through Its Secy. ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2666 of 2011
 

 
Petitioner :- Ram Pal Yadav
 
Respondent :- State Of U.P.Through Its Secy. Deptt. Of Basic Education
 
Counsel for Petitioner :- Alka Verma
 
Counsel for Respondent :- C.S.C.,Ajai Kumar,J.P.Maurya,Ramesh Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Ramesh Singh, list this case in the cause list.

Order Date :- 9.4.2014

Vijay

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