Dharmbir Singh vs Shiv Sagar Pandey, S.H.O.,P.S. ...
2014 Latest Caselaw 700 ALL

Citation : 2014 Latest Caselaw 700 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Dharmbir Singh vs Shiv Sagar Pandey, S.H.O.,P.S. ... on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4463 of 2013
 

 
Applicant :- Dharmbir Singh
 
Opposite Party :- Shiv Sagar Pandey, S.H.O.,P.S. Atarra Banda And Anr.
 
Counsel for Applicant :- D.S. Pandey,C.S. Garg,D.S.P.Singh
 
Counsel for Opposite Party :- S.C.,Mohd. Waris,S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Put up on 30th April, 2014 at 2.00 p.m.

Sri Arjun Singh and Sri Dharmbir Singh who are identified by their respective counsel shall remain present before the Court on the next date fixed.

Order Date :- 9.4.2014

samz

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