Ramesh Chandra Pal vs State Of U.P. Through Chairman ...
2014 Latest Caselaw 698 ALL

Citation : 2014 Latest Caselaw 698 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Ramesh Chandra Pal vs State Of U.P. Through Chairman ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7056 of 2013
 

 
Petitioner :- Ramesh Chandra Pal
 
Respondent :- State Of U.P. Through Chairman U.P. Jal Nigam Lko. & Ors.
 
Counsel for Petitioner :- R.C.Pal (In Person)
 
Counsel for Respondent :- I.P.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The petitioner appears in person and wants to study the matter further.

The case is adjourned.

List again.

Order Date :- 9.4.2014

Vijay

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