Babu Ram vs Shiv Aashrey And 9 Ors.
2014 Latest Caselaw 694 ALL

Citation : 2014 Latest Caselaw 694 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Babu Ram vs Shiv Aashrey And 9 Ors. on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2397 of 2014
 

 
Applicant :- Babu Ram
 
Opposite Party :- Shiv Aashrey And 9 Ors.
 
Counsel for Applicant :- Siddhartha Varma
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 15th April, 2014. In the meantime learned counsel for the petitioner may file a supplementary affidavit.

Order Date :- 9.4.2014

samz

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