Rakesh Kumar And Another vs State Of U.P. And Others
2014 Latest Caselaw 679 ALL

Citation : 2014 Latest Caselaw 679 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Rakesh Kumar And Another vs State Of U.P. And Others on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 37153 of 2012
 

 
Petitioner :- Rakesh Kumar And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Amit Krishan
 
Counsel for Respondent :- C.S.C.,Anubhav Chandra,Anuj Kumar, Addl. S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Anubhav Chandra, learned counsel for the respondent has sent an illness slip today.

The case is passed over for the day.

Interim order granted on 14.8.2012 shall continue to operate till the next date of listing.

Order Date :- 7.4.2014

Priyanka

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