Roadwayas Pensioners ... vs State Of U.P. Thru Its ...
2014 Latest Caselaw 673 ALL

Citation : 2014 Latest Caselaw 673 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Roadwayas Pensioners ... vs State Of U.P. Thru Its ... on 7 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2123 of 2014
 

 
Petitioner :- Roadwayas Pensioners Association U.P. Thru Its General Secy.
 
Respondent :- State Of U.P. Thru Its Secy.Deptt.Of Transport Lucknow & Ors
 
Counsel for Petitioner :- Ghaus Beg
 
Counsel for Respondent :- C.S.C.,Chandra Shekhar Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned counsel for petitioner, list this matter on 09.04.2013.

Order Date :- 7.4.2014

Vijay

Download the LatestLaws.com Mobile App