Anil Kumar Singh vs State Of U.P. Through Secy. Home ...
2014 Latest Caselaw 672 ALL

Citation : 2014 Latest Caselaw 672 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Anil Kumar Singh vs State Of U.P. Through Secy. Home ... on 7 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7688 of 2012
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- State Of U.P. Through Secy. Home Guard Lko. & Ors.
 
Counsel for Petitioner :- Umesh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri K.V. Singh, holding brief of Sri H.S. Tewari, prays for and is granted two weeks' time for filing rejoinder affidavit.

List thereafter alongwith record of Writ Petition No. 2956(SS) of 2011.

Order Date :- 7.4.2014

Vijay

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