Citation : 2014 Latest Caselaw 666 ALL
Judgement Date : 7 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 11007 of 2010 Petitioner :- Balikaran And Othrs Respondent :- Dy. Director Of Consolidation Allahabad And Others Counsel for Petitioner :- Devendra Kumar Singh,Rakesh Prasad Counsel for Respondent :- C.S.C.,Ashok Kumar Singh,Dr. Vinod Kumar Rai,V.K.Rai Hon'ble Anjani Kumar Mishra,J.
Counter affidavit has been filed to the restoration application in Court, today, is taken on record.
Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.
List immediately thereafter.
Order Date :- 7.4.2014
Priyanka
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