M/S Bhushan Steels & Strips Ltd vs State Of U.P. & Another
2014 Latest Caselaw 661 ALL

Citation : 2014 Latest Caselaw 661 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

M/S Bhushan Steels & Strips Ltd vs State Of U.P. & Another on 7 April, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1563 of 2009
 

 
Petitioner :- M/S Bhushan Steels & Strips Ltd
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Piyush Agrawal,Bharat Ji Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

On the request of Sri Bharat Ji Agrawal, learned Senior Advocate, list in the next cause list.

Order Date :- 7.4.2014

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