Ram Chandra vs D.D.C. And 7 Ors.
2014 Latest Caselaw 659 ALL

Citation : 2014 Latest Caselaw 659 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Ram Chandra vs D.D.C. And 7 Ors. on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 7148 of 2014
 

 
Petitioner :- Ram Chandra
 
Respondent :- D.D.C. And 7 Ors.
 
Counsel for Petitioner :- Manish Kumar Nigam,Bal Ram Jee Verma
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan,Tripathi B.G. Bhai
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit.

List thereafter.

The interim order already granted shall continue to operate till the next date of listing.

Order Date :- 7.4.2014

Priyanka

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