Commissioner Of Customs & Central ... vs M/S Surya Food & Agro Ltd.
2014 Latest Caselaw 655 ALL

Citation : 2014 Latest Caselaw 655 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Commissioner Of Customs & Central ... vs M/S Surya Food & Agro Ltd. on 7 April, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CUSTOM APPEAL DEFECTIVE No. - 30 of 2013
 

 
Appellant :- Commissioner Of Customs & Central Excise
 
Respondent :- M/S Surya Food & Agro Ltd.
 
Counsel for Appellant :- S.P. Kesarwani, Sr.S.C.,R.C. Shukla
 
Counsel for Respondent :- Manish Tandon,Rishi Raj Kapoor
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

The case is passed over on the illness-slip of Sri Manish Tandon, Advocate.

List in the next cause list.

Order Date :- 7.4.2014

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