Rakesh Kumar Sharma vs Presiding Officer Labour Court ...
2014 Latest Caselaw 648 ALL

Citation : 2014 Latest Caselaw 648 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Rakesh Kumar Sharma vs Presiding Officer Labour Court ... on 7 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 31134 of 2010
 

 
Petitioner :- Rakesh Kumar Sharma
 
Respondent :- Presiding Officer Labour Court And Others
 
Counsel for Petitioner :- S.N. Dubey
 
Counsel for Respondent :- C.S.C.,S.D. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Vide order dated 25.3.2014 learned Standing Counsel was granted ten days' time to supplementary counter affidavit of respondent no.2, but till date no such affidavit has been filed.

Learned Standing Counsel prays for and is allowed two weeks' further to comply with the order dated 25.3.2014.

List the matter after two weeks.

Order Date :- 7.4.2014

SKM

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