Chandrika Prasad vs Vice Chancellor Lko. University ...
2014 Latest Caselaw 645 ALL

Citation : 2014 Latest Caselaw 645 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Chandrika Prasad vs Vice Chancellor Lko. University ... on 7 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2109 of 2014
 

 
Petitioner :- Chandrika Prasad
 
Respondent :- Vice Chancellor Lko. University Lko. & Ors.
 
Counsel for Petitioner :- Krishna Kumar Singh
 
Counsel for Respondent :- Ratnesh Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opposite parties has been accepted by Sri Ratensh Chandra, who prays for and is granted four weeks' time for filing counter affidavit.

List thereafter.

Order Date :- 7.4.2014

Vijay

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