Shiv Prakash Nishad vs Sub Divisional Officer And 9 Ors.
2014 Latest Caselaw 643 ALL

Citation : 2014 Latest Caselaw 643 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Shiv Prakash Nishad vs Sub Divisional Officer And 9 Ors. on 7 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 3679 of 2014
 

 
Petitioner :- Shiv Prakash Nishad
 
Respondent :- Sub Divisional Officer And 9 Ors.
 
Counsel for Petitioner :- Vinod Kr. Singh,I.S. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Amendment Application. No. 59116 of 2014

The amendment application is allowed.

Let the necessary amendment be incorporated within 48 hours.

Order Date :- 7.4.2014

samz

Hon'ble Ran Vijai Singh,J.

Put up on 9th April, 2014.

Order Date :- 7.4.2014

samz

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