Masood Alam And 7 Others vs State Of U.P. Thru' Secry. And 3 ...
2014 Latest Caselaw 635 ALL

Citation : 2014 Latest Caselaw 635 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Masood Alam And 7 Others vs State Of U.P. Thru' Secry. And 3 ... on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 48222 of 2013
 

 
Petitioner :- Masood Alam And 7 Others
 
Respondent :- State Of U.P. Thru' Secry. And 3 Others
 
Counsel for Petitioner :- Mukhtar Alam,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Rejoinder affidavit filed today in Court, is taken on record.

List in the next cause list.

Order Date :- 7.4.2014

Priyanka

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