Munna vs G.M., U.P. Power Corporation ...
2014 Latest Caselaw 634 ALL

Citation : 2014 Latest Caselaw 634 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Munna vs G.M., U.P. Power Corporation ... on 7 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 20948 of 2001
 

 
Petitioner :- Munna
 
Respondent :- G.M., U.P. Power Corporation U.P., Lucknow & Others
 
Counsel for Petitioner :- Devi Prasad Mishra,A.K.Srivastava,Ashok Khare,Ashok Kumar Verma,Ashutosh Tripathi,O.P. Singh
 
Counsel for Respondent :- Ranjeet Saxena,Ayank Mishra,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

On the request of Sri Ayank Mishra, learned counsel appearing for the respondents, put up this matter day after tomorrow, i.e., on 9.4.2014.

Order Date :- 7.4.2014

SKM

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