R.G. Singh vs D.J.
2014 Latest Caselaw 623 ALL

Citation : 2014 Latest Caselaw 623 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

R.G. Singh vs D.J. on 7 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 1570 of 1994
 

 
Petitioner :- R.G. Singh
 
Respondent :- D.J.
 
Counsel for Petitioner :- Y.P.S. Agarwal,S.Kumar
 
Counsel for Respondent :- S.C.,K.R.Sirohi,Sudhir Agarwal,Sunil Ambwani
 

 
Hon'ble Abhinava Upadhya,J.

Office vide report dated 19.2.2014 has informed that the record of this writ petition is mis-placed and lost and, therefore, a direction was needed to re-construct the same. A photo copy of the writ petition has been filed.

Let a counter affidavit be filed by the respondents within two weeks.

List the matter after the expiry of the aforesaid period.

When the case is listed next, the name of Sri S.P.Singh be shown as counsel for the respondents.

Order Date :- 7.4.2014

SKM

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