Rajendra Pratap Singh And Ors. vs State Of U.P.Throu.The ...
2014 Latest Caselaw 603 ALL

Citation : 2014 Latest Caselaw 603 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Rajendra Pratap Singh And Ors. vs State Of U.P.Throu.The ... on 4 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2150 of 2014
 

 
Petitioner :- Rajendra Pratap Singh And Ors.
 
Respondent :- State Of U.P.Throu.The Prin.Secy.Home Deptt.Lko.And Ors.
 
Counsel for Petitioner :- Mahendra Singh Rathore,Gayadeep Singh
 
Counsel for Respondent :- C.S.C.,V.K.Dubey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.

Order Date :- 4.4.2014

Vijay

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