Citation : 2014 Latest Caselaw 598 ALL
Judgement Date : 4 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 1958 of 2014 Petitioner :- Ram Yagya Tripathi & Others Respondent :- State Of U.P. Thru District Magistrate Distt. Amethi & Other Counsel for Petitioner :- Subhash Chandra Pandey,Abhishek Mishra Counsel for Respondent :- C.S.C.,Manish Mathur Hon'ble Dr. Devendra Kumar Arora,J.
Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.
Order Date :- 4.4.2014
Vijay
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!