Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Irshad Ahmad & Others vs State Of U.P. Thru District ...
2014 Latest Caselaw 597 ALL

Citation : 2014 Latest Caselaw 597 ALL
Judgement Date : 4 April, 2014

Allahabad High Court
Irshad Ahmad & Others vs State Of U.P. Thru District ... on 4 April, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1959 of 2014
 

 
Petitioner :- Irshad Ahmad & Others
 
Respondent :- State Of U.P. Thru District Magistrate Distt. Barabanki &Ors
 
Counsel for Petitioner :- Anil Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Manish Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.

Order Date :- 4.4.2014

Vijay

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter