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Shri Ram vs State Of U.P. And Others
2014 Latest Caselaw 589 ALL

Citation : 2014 Latest Caselaw 589 ALL
Judgement Date : 4 April, 2014

Allahabad High Court
Shri Ram vs State Of U.P. And Others on 4 April, 2014
Bench: Rajes Kumar, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52026 of 2005
 

 
Petitioner :- Shri Ram
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel states that counter affidavit has been filed on 26.2.2014, the same is not on record. Office is directed to place the same on record.

List after three weeks. Meanwhile, the petitioner may file rejoinder affidavit.

Order Date :- 4.4.2014

OP

 

 

 
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