Smt. Dropdi And 11 Others vs State Of U.P. And 4 Others
2014 Latest Caselaw 567 ALL

Citation : 2014 Latest Caselaw 567 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Smt. Dropdi And 11 Others vs State Of U.P. And 4 Others on 4 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 39898 of 2013
 

 
Petitioner :- Smt. Dropdi And 11 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dinesh Sengar
 
Counsel for Respondent :- C.S.C.,Anand Yadav
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order passed by this Court learned counsel for the petitioner has not filed any response to the delay. He prays for and is granted four weeks time to file the response.

List thereafter.

Order Date :- 4.4.2014

samz

Download the LatestLaws.com Mobile App