Citation : 2014 Latest Caselaw 538 ALL
Judgement Date : 3 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 19649 of 2014 Petitioner :- Banarsi Prasad, Fireman Respondent :- State Of U.P. And 7 Others Counsel for Petitioner :- Vijay Gautam Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Connect this petition with Writ Petition No. 18994 of 2014 (Sachi Kant Tiwari Vs. State of U.P. & others).
Learned Standing Counsel prays for and is allowed a month's time to file counter affidavit.
List thereafter.
Order Date :- 3.4.2014
SKM
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