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State Of U.P. Thru' Secretary ... vs Presiding Officer, Labour Court, ...
2014 Latest Caselaw 537 ALL

Citation : 2014 Latest Caselaw 537 ALL
Judgement Date : 3 April, 2014

Allahabad High Court
State Of U.P. Thru' Secretary ... vs Presiding Officer, Labour Court, ... on 3 April, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 71156 of 2010
 

 
Petitioner :- State Of U.P. Thru' Secretary Public Works Department & Ors.
 
Respondent :- Presiding Officer, Labour Court, Allahabad & Another
 
Counsel for Petitioner :- Shekhar Kumar
 
Counsel for Respondent :- R.K.Dubey,S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.4.2014

G.S

 

 

 
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