District Eye Relief Society vs Presiding Officer And Another
2014 Latest Caselaw 523 ALL

Citation : 2014 Latest Caselaw 523 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

District Eye Relief Society vs Presiding Officer And Another on 3 April, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 41609 of 2013
 

 
Petitioner :- District Eye Relief Society
 
Respondent :- Presiding Officer And Another
 
Counsel for Petitioner :- T.K. Khan,T.A.Khan
 
Counsel for Respondent :- C.S.C.,M.S.Akhtar
 

 
Hon'ble Surya Prakash Kesarwani,J.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.4.2014

G.S

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