M/S Ratan Prakashan Mandir vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 515 ALL

Citation : 2014 Latest Caselaw 515 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

M/S Ratan Prakashan Mandir vs Presiding Officer, Labour Court ... on 3 April, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 19133 of 2013
 

 
Petitioner :- M/S Ratan Prakashan Mandir
 
Respondent :- Presiding Officer, Labour Court And Anohter
 
Counsel for Petitioner :- Deepak Saxena,Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,N.Chaturvedi
 

 
Hon'ble Surya Prakash Kesarwani,J.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.4.2014

G.S

Download the LatestLaws.com Mobile App