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Phool Shree vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 512 ALL

Citation : 2014 Latest Caselaw 512 ALL
Judgement Date : 3 April, 2014

Allahabad High Court
Phool Shree vs State Of U.P. And 3 Ors. on 3 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 19484 of 2014
 

 
Petitioner :- Phool Shree
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Madan Mohan,P.S. Verma
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

As payed put up as a fresh case on 16th April, 2014. In the meantime supplementary affidavit may be filed.

Order Date :- 3.4.2014

samz

 

 

 
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