C/M Sarswati Bal Shiksha Niketan ... vs State Of U.P. & 5 Others
2014 Latest Caselaw 511 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 16991 of 2014
 

 
Petitioner :- C/M Sarswati Bal Shiksha Niketan Thru' President Manoj Kumar
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Rajesh Kumar Bind,Kalp Nath Bind
 
Counsel for Respondent :- C.S.C.,R.P. Shukla
 
On Amendment Application No. 127311 of 2014.
 
Hon'ble Pradeep Kumar Singh Baghel,J.

Amendment Application is allowed.

Learned counsel for the petitioner may carry out necessary amendment during the course of the day.

Order Date :- 3.4.2014

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Case :- WRIT - C No. - 16991 of 2014

Petitioner :- C/M Sarswati Bal Shiksha Niketan Thru' President Manoj Kumar

Respondent :- State Of U.P. & 5 Others

Counsel for Petitioner :- Rajesh Kumar Bind,Kalp Nath Bind

Counsel for Respondent :- C.S.C.,R.P. Shukla

Hon'ble Pradeep Kumar Singh Baghel,J.

Amendment Application is allowed.

Learned counsel for the petitioner may carry out necessary amendment during the course of the day.

Put up this case on 18th April, 2014 in the Additional Cause List. 

Order Date :- 3.4.2014

ssm