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Smt. Munesh vs Sahayak Khadya Ayukt, And Others
2014 Latest Caselaw 470 ALL

Citation : 2014 Latest Caselaw 470 ALL
Judgement Date : 2 April, 2014

Allahabad High Court
Smt. Munesh vs Sahayak Khadya Ayukt, And Others on 2 April, 2014
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 45361 of 2005
 

 
Petitioner :- Smt. Munesh
 
Respondent :- Sahayak Khadya Ayukt, And Others
 
Counsel for Petitioner :- H.N. Sharma,N.K. Sharma
 
Counsel for Respondent :- C.S.C.,Archana Singh,Onkar Singh
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

 

 

 
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