Gorakh Prasad Maurya And Others vs State Of U.P. And Others
2014 Latest Caselaw 460 ALL

Citation : 2014 Latest Caselaw 460 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Gorakh Prasad Maurya And Others vs State Of U.P. And Others on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 66644 of 2010
 

 
Petitioner :- Gorakh Prasad Maurya And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S. P. Giri
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up day after tomorrow i.e. 4th April, 2014.

Order Date :- 2.4.2014

Priyanka

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