Retired Constable 51/752490786 ... vs State Of U.P. And 2 Others
2014 Latest Caselaw 404 ALL

Citation : 2014 Latest Caselaw 404 ALL
Judgement Date : 1 April, 2014

Allahabad High Court

Retired Constable 51/752490786 ... vs State Of U.P. And 2 Others on 1 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18747 of 2014
 

 
Petitioner :- Retired Constable 51/752490786 Np Tejpal Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- K.K. Singh,Ambrish Kr. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., 3.4.2014 as fresh.

Order Date :- 1.4.2014

SKM

Download the LatestLaws.com Mobile App