Om Prakash Manchanda And Another vs Har Prakash Manchanda And Another
2014 Latest Caselaw 1391 ALL

Citation : 2014 Latest Caselaw 1391 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Om Prakash Manchanda And Another vs Har Prakash Manchanda And Another on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 1013 of 2012
 

 
Appellant :- Om Prakash Manchanda And Another
 
Respondent :- Har Prakash Manchanda And Another
 
Counsel for Appellant :- Mohammad Arif,M.A. Qadeer
 
Counsel for Respondent :- Satyajit Mukerji
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Office report dated 28.3.2014 indicates that the respondents are duly served.

Let the paper book be prepared at the expenses of the appellants.

In the event the decree is put into execution, it would be open to the appellants to file an application for stay.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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