Siya Ram vs D.D.C. And 3 Ors.
2014 Latest Caselaw 1388 ALL

Citation : 2014 Latest Caselaw 1388 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Siya Ram vs D.D.C. And 3 Ors. on 30 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 22487 of 2014
 

 
Petitioner :- Siya Ram
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- S.K. Pandey
 
Counsel for Respondent :- C.S.C .,Kripa Shanker Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner he is granted ten days time to file a supplementary affidavit.

Put up as fresh on 15th May, 2014.

Order Date :- 30.4.2014

Priyanka

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