Saturday, 02, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

The Commissioner Of Income Tax And ... vs M/S Vallabh Metal Inc.,Lakri ...
2014 Latest Caselaw 1386 ALL

Citation : 2014 Latest Caselaw 1386 ALL
Judgement Date : 30 April, 2014

Allahabad High Court
The Commissioner Of Income Tax And ... vs M/S Vallabh Metal Inc.,Lakri ... on 30 April, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 438 of 2011
 

 
Appellant :- The Commissioner Of Income Tax And Another
 
Respondent :- M/S Vallabh Metal Inc.,Lakri Fazalpur,Delhi Road,Moradabad
 
Counsel for Appellant :- A.N.Mahajan/S.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Admit on the substantial questions of law mentioned in the memorandum of appeal.

Connect it with Income Tax Appeal No. 258 of 2010.

Issue notice to the respondent. The appellants may take steps to serve the respondent through their own channel as well as by registered post.

Order Date :- 30.4.2014

OP

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs