Punjab & Sind Bank vs Shri Pramod Kumar And Others
2014 Latest Caselaw 1383 ALL

Citation : 2014 Latest Caselaw 1383 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Punjab & Sind Bank vs Shri Pramod Kumar And Others on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 291 of 2012
 

 
Appellant :- Punjab & Sind Bank
 
Respondent :- Shri Pramod Kumar And Others
 
Counsel for Appellant :- R.N. Kesari
 
Counsel for Respondent :- Gaurav Sharma,J.S.P. Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Gaurav Sharma, the learned counsel for the respondent.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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